Section 67(2)(e) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

(e)a plot abutting a street with a width of above 15 m, the front set back shall be calculated according to the width of the abutting street.

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