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[Cites 0, Cited by 0] [Section 151(4)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(4)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)The Controller of Examinations shall, with the prior approval of the Recruitment Bureau for the State, fix the examination schedule, frame questions and syllabus, lay down policies and arrange for valuation. He shall do such other things as are required for the conduct of examination and shall also arrange for the conduct of interview by the Recruitment Bureau for the State.