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[Cites 5, Cited by 12]

Bombay High Court

Tarique Khan vs The State Of Maharshtra And 2 Ors on 4 February, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 1674 OF 2013

 Hiralal Gupta                                    ....Petitioner
             V/S
 The State Of Maharashtra And 2ors.            ....Respondent

WITH WRIT PETITION LODGING NO. 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1677 OF 2013 Gopal D. Shett And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1679 OF 2013 Tarique Khan ....Petitioner V/S The State Of Maharshtra And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1678 OF 2013 Sudhakar Chokha Tribhuvan ....Petitioner V/S Page 1/4 ::: Uploaded on - 04/02/2019 ::: Downloaded on - 05/02/2019 01:21:28 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1680 OF 2013 Smt.shannodevi Chourasiya ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 601 OF 2017 In WRIT PETITION LODGING NO . 1678 OF 2013 Sudhakar Choka Tribhuvan ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 602 OF 2017 In WRIT PETITION LODGING NO . 1674 OF 2013 Hiralal Gupta ....Petitioner V/S The State Of Maharashtra And 2ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 585 OF 2017 In WRIT PETITION LODGING NO . 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S The State Of Maharashtra And 2 Others ....Respondent Page 2/4 ::: Uploaded on - 04/02/2019 ::: Downloaded on - 05/02/2019 01:21:28 ::: WITH NOTICE OF MOTION (WRIT PETITION) NO. 580 OF 2017 In WRIT PETITION LODGING NO . 1680 OF 2013 Shannodevi Chourasiya ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 301 OF 2018 In PUBLIC INTEREST LITIGATION 134 OF 2009 Digamber Raghunath Mungekar And 2 Ors. ....Petitioner V/S The Municipal Corporation For Greater Mumbai ....Respondent And 2 Ors. And Gopal Shetty (respondent) Mr.Gautam T. Kanchanpurkar For the Petitioners. Mr.Yatin R. Shah for Applicant in NMW.No.301/2018. Mr.R.S.Apte,Sr.Adv. a/w. Ms.Sheetal Metakari for MCGM. Mr.Himanshu Takke -AGP for the State in WPl.No.1674/2013. Ms.Deepali Patankar - AGP for State in WPL.No.1677/2013. Ms.P.H.Kanthari-AG for the State in WPl.No.1678/2013. (Appearance not supplied) CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 4th February, 2019 Page 3/4 ::: Uploaded on - 04/02/2019 ::: Downloaded on - 05/02/2019 01:21:28 ::: P.C. :

Stand over to 26/02/2019 to be heard along NML.No.764/2018, 766/2018, 767/2018 and 768/2018.
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