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[Cites 3, Cited by 32]

Bombay High Court

Tarique Khan vs The State Of Maharshtra And 2 Ors on 30 November, 2018

Bench: Ranjit More, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 1674 OF 2013

 Hiralal Gupta                                    ....Petitioner
             V/S
 The State Of Maharashtra And 2ors.            ....Respondent

WITH WRIT PETITION LODGING NO. 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1677 OF 2013 Gopal D. Shett And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1679 OF 2013 Tarique Khan ....Petitioner V/S The State Of Maharshtra And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 1678 OF 2013 Sudhakar Chokha Tribhuvan ....Petitioner V/S Page 1/3 ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 11:48:19 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION LODGING NO. 1680 OF 2013 Smt.shannodevi Chourasiya ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 601 OF 2017 In WRIT PETITION LODGING NO . 1678 OF 2013 Sudhakar Choka Tribhuvan ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 602 OF 2017 In WRIT PETITION LODGING NO . 1674 OF 2013 Hiralal Gupta ....Petitioner V/S The State Of Maharashtra And 2ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 585 OF 2017 In WRIT PETITION LODGING NO . 1675 OF 2013 Shyam Chandrakant Patade ....Petitioner V/S The State Of Maharashtra And 2 Others ....Respondent Page 2/3 ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 11:48:19 ::: WITH NOTICE OF MOTION (WRIT PETITION) NO. 580 OF 2017 In WRIT PETITION LODGING NO . 1680 OF 2013 Shannodevi Chourasiya ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent Mr.S.G.Deshmukh i/by.Gautam T. Kanchanpurkar For the Petitioner.

Mrs.P.H.Kantharia-GP and Ms.Deepali Patankar for State. Mr.R.S.Apte,Sr.Adv. a/w. Sheetal Metakari for MCGM.

CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 30th November, 2018 P.C. :

Stand over to 07/12/2018.
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