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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(iva) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(iva)[ the Campus Director] [Clause (b) substituted clauses (c), (d), (ia), (iva), (ivb) inserted by W.B. Act 21 of 1996.];