Section 2(1) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009
(1)In these rules, unless the context otherwise requires----(a)"Act" means the Micro, Small and Medium Enterprises Development Act, 2006 (27 of 2006);(b)"Information" means any information as specified in Rule 3 and includes any document in hard copy or soft copy;(c)"Officer" means the officer appointed under sub-section (1) of Section 26 of the Act.
