Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009

(b)"Information" means any information as specified in Rule 3 and includes any document in hard copy or soft copy;