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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Nilgiris Fishing Rules, 1966

(2)The fees for such licences and the number of trouts which a licensee is entitled to catch shall be as specified in the table below:-The Table
Period Fees (Rs.) Number of trouts
1 2 3
For one year 2 To cover 5 trouts
For one month 15 To cover 50 trouts
For one week 30 To cover 100 trouts