Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(iv) in Birsa Munda Tribal University Act, 2017

(iv)not more than six members from the members of Faculties, who are not Deans, to be nominated by the Vice-Chancellor;