Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(iii) in The Chennai Corporation Servants Conduct Rules, 1968 (iii)the sitting for, or acceptance of, a copy of a group photograph of the officers, and servants of his office or department on the occasion of his transfer or retirement.
