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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(18) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(18)No outsider unless authorised by the Chairman, Registrar or the office Superintendent in writing shall be permitted to enter the examination hall or interfere with the smooth conduct of examination directly or indirectly inside the examination hall or its precinets.