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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(1)(c) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(c)Convict Warder — The same as a convict-overseer but the clothing shall be yellow and on the buckle shall be engraved the word "Convict warder."