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[Cites 0, Cited by 0] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)The clothing of male convict officers shall be :
(a)Convicts Watchman — The usual prison uniform of a convict with the exception of woollen cap in lieu of which a white pugree will be issued and a brass badge to be worn on the left arm with the word "Watchman" engraved thereon.
(b)Convict Overseer — Black pugree, black coat (alkhaliq) and black payjama, a brown leather belt and brass buckle with the word "Overseer" engraved thereon.
(c)Convict Warder — The same as a convict-overseer but the clothing shall be yellow and on the buckle shall be engraved the word "Convict warder."