Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(6) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(6)The person in-charge of transfer operations shall ensure that transfer operations are stopped in the event of -
(i)any leakage;
(ii)a fire occurring in the vicinity;
(iii)a severe electrical storm occurring in the vicinity in the case of an operation which involves venting of flammable gas.