Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act] Union of India - Subsection Section 28(6)(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (iii)a severe electrical storm occurring in the vicinity in the case of an operation which involves venting of flammable gas.