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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(e) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(e)If any play school is found not adhering to point (b) and/or (c) and/or (d) should be subject to cancellation of recognition under point 8.