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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Assam - Subsection

Section 66(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)The minimum plot size of residential builder shall be as specified in the table below.Table 8: Minimum Plot Size for Residential Use
Density Plot Size
High 15 lessa, i.e, 200 sq. m
Medium 01 katha,i.e., 268 sq.m
Low 01 katha10lessa, i.e., 402 sq.m