Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(iv) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007 (iv)The admissions shall be made in the order of merit firstly on the basis of GATE score and then on the basis of ranking assigned in PGECET/PGECET -AC as per Rule 5 or Rule 11 © (vii) of the Andhra Pradesh Post Graduate Engineering including Technology/ Pharmacy/Architecture and Planning Courses Common Entrance. Test Rules, 2007. The total number of candidates to be admitted in all the Professional Institutions offering Post Graduate Engineering, including Technology/ Pharmacy/Architecture and Planning Courses shall not exceed the limits prescribed by the All India Council for Technical Education from time to time.
