Section 70 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
70.
(i)Joining time may be granted to a teacher to enable him:(a)to join a new post to which he is appointed while on duty in his old post or directly on relinquishing the charge of that post,(b)to join a new post on return from leave on full pay,(c)to join a new post when he had not sufficient notice of his appointment to new post, on return from any other kind of leave other than casual leave and academic leave,(ii)If a teacher is transferred while on leave, full joining time is admissible irrespective of the date of receipt of orders. If a teacher joins before the expiry of such leave the period of leave not availed of shall be cancelled.(iii)Joining time is admissible if a teacher has been awaiting posting orders under orders of competent authority on the expiry of leave or otherwise at the place of last duty, provided he is specifically authorised to avail joining time.
