Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Punjab - Subsection Section 100(2) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971 (2)A concession, the grant of which is not covered by these Regulations, may not be given to any employee, except with the sanction of the Board.
