Section 100 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
100. Grant of Honoraria, special increments or other concessions.
(1)The terms and conditions under which an honorarium or special increments may be granted to an employee of the Corporation for any special service rendered by him to, or work done by him for the Corporation, shall be determined by the Board.(2)A concession, the grant of which is not covered by these Regulations, may not be given to any employee, except with the sanction of the Board.
