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State of Himachal Pradesh - Section

Section 91 in The Himachal Pradesh Police Act, 2007

91. Separate set of rules for Police Officers.

(1)All Non-Gazetted Police Officers shall be exempted from application of classification, discipline, appeal and conduct Rules applicable to other State Government employees, and shall be governed by Rules framed under this Act for the said purpose.
(2)Indian Police Service and Gazetted State Police Service Officers shall be governed by their respective rules on matters relating to conditions of their service.