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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(2)(vii) in The Global Open University (Nagaland) Act, 2006

(vii)recognize diplomas, degrees and other academic distinctions of other Universities and institutions after determining their equivalence to diplomas degrees and other academic distinctions of the University;