Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

NCT Delhi - Subsection

Section 48(4) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(4)The Committee shall disseminate weekly market reports covering the above data to all the panchayats of the market area for the information of the producers.