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NCT Delhi - Section

Section 48 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

48. Market intelligence.

(1)The Committee shall collect the date of prices and furnish the same to the authorities according to the direction given by the Director.
(2)It shall collect information relating to arrival along with their place of origin, stock dispatches, destination vide proforma every Friday.
(3)The information relating to rulling prices shall be sent by the telegram/telephone to quarters concerned or any other agency suggested the Director.
(4)The Committee shall disseminate weekly market reports covering the above data to all the panchayats of the market area for the information of the producers.
(5)The daily ruling market prices shall be displayed by the Committee notice board. It may get prepared charts, graphs and other statistical dated relating to the marketing and displaying the same in its office.
(6)The Committee shall follow any other instructions gives to it by the Director from time to time in this behalf.