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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4)(c) in The Central Reserve Police Force Rules, 1955

(c)The Commandant, Assistant Commandant and Company Commander (Deputy Superintendent of Police) referred to in sub-clause (i) of clause (b) shall be equal in rank and status to, and shall exercise the same administrative, disciplinary and financial powers as are conferred respectively on, the Commandant, Assistant Commandant and Coy. Commanders (Deputy Superintendents of Police) of a Battalion other than the Signals Battalion.