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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Central Reserve Police Force Rules, 1955

(4)
(a)There shall be one or more Signal Battalion in the Force.
(b)The Composition of any such Signal Battalion shall be as follows:
(i) Superior Officers
Commandant 1
Assistant Commandant 1
Company Commander  
(Deputy Superintendent of Police)  
(ii) Rank and file
Subedar 1
Subedar Technical 1
Sub-Inspector Operators 19
Sub-Inspector Technical 2
Sub-Inspector Quarter Master Technical 2
Head Constable Quarter Master Wireless 1
Head Constable Quarter Master 1
Head Constable Radio Operators 35
Head Constable Radio Mechanic Grade I 4
Head Constable Radio Mechanic Grade II 25  
Head Constable Fitters 21
Head Constable Instrs. 2
Head Constable Draftsman 1
Naik Operators 821
Naik Instructors 2
Naik Quarter Master 2
Pay Naiks 4
Constable Store Keepers 2
Constable Tradesmen 6
Constable Orderlies 32
Followers 17
(c)The Commandant, Assistant Commandant and Company Commander (Deputy Superintendent of Police) referred to in sub-clause (i) of clause (b) shall be equal in rank and status to, and shall exercise the same administrative, disciplinary and financial powers as are conferred respectively on, the Commandant, Assistant Commandant and Coy. Commanders (Deputy Superintendents of Police) of a Battalion other than the Signals Battalion.
(d)[ There shall be a separate cadre up to the rank of Inspector for Mahila Battalion under the existing rules and regulations.]