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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(5)(ii) in The Global Open University (Nagaland) Act, 2006

(ii)The University shall have power to establish other campuses, study centres etc. within the State of Nagaland for reasons of operational expediency and for broad basing the activities of the University.