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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(1)(a) in West Bengal Electrical Licensing Rules, 2017

(a)submit testimonials relating to Higher Secondary or Diploma in Engineering Disciplines or National Council for Training in Vocational Trades (NCTVT) or its equivalent from any recognised board or council; and