Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(1) in West Bengal Electrical Licensing Rules, 2017

(1)Candidates for the examination for National Certificate of Supervisors shall-
(a)submit testimonials relating to Higher Secondary or Diploma in Engineering Disciplines or National Council for Training in Vocational Trades (NCTVT) or its equivalent from any recognised board or council; and
(b)possess approved practical experience of not less than ten years in electrical installation work: