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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(1)(iv) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iv)Two Professors other than Head of the Department to be nominated by the Chairman, one of whom shall be from the other Agricultural Universities in the State.