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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(c) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(c)A candidate who fails to get through to all the subjects even after giving three chances shall have to take the full examination.