Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(2) in West Bengal Electrical Licensing Rules, 2017 (2)Each non-Government member of the Board is entitled to an honorarium, in terms of G.O. No. 94-PO/O/IV/1E-64/2012 dated 14.02.2014, as mentioned in Annexure-VI.
