Section 22(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995
(b)An application for the enhancement of the contract demand may be rejected if-(i)the additional power cannot be supplied the existing voltage of supply;(ii)the consumer is not willing to avail the power at higher voltage at which OSEB is able to supply;(iii)the consumer is not agreeable to bear the estimated cost of the additions, alteration is required in the system;(iv)the consumer is in arrears of OSEB dues.
