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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Karnataka - Subsection

Section 66(1)(ii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(ii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation; if available;