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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Karnataka - Subsection

Section 66(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(1)There shall be a Selection Committee for selecting persons for appointment as part-time Assistant Professors, Associate Professors and Professors in the University. The Selection Committee shall consist of-
(i)the Vice Chancellor-Chairperson;
(ii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation; if available;
(iii)the Registrar - who shall be the Member Secretary;