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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(1)(a) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(a)The candidates and such polling agents as may be selected by the candidates to assist in the identification of voters; and