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State of Goa - Section

Section 29 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

29. Admission to Polling Booths.

(1)On the day of elections every Presiding Officer, shall admit to the anteroom of the polling booth at which he presides:-
(a)The candidates and such polling agents as may be selected by the candidates to assist in the identification of voters; and
(b)Persons authorised by the Commissioner;
(c)Polling Officers and other public servants on duty:
Provided that there shall be present at any time in lieu of candidates not more than one polling agent of each candidates in every polling station.
(2)Besides the candidates and their polling agents, only voters and such persons, if any, may be admissible under special directions given by the Presiding Officer in this behalf, shall be admitted in the polling booth:Provided further that each candidate shall be allowed to appoint in Form No. 15 one polling agent and two relief agents at each polling station.