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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(1) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(1)On the day of elections every Presiding Officer, shall admit to the anteroom of the polling booth at which he presides:-
(a)The candidates and such polling agents as may be selected by the candidates to assist in the identification of voters; and
(b)Persons authorised by the Commissioner;
(c)Polling Officers and other public servants on duty:
Provided that there shall be present at any time in lieu of candidates not more than one polling agent of each candidates in every polling station.