Section 53(1) in The Bangalore Metro Railway (General) Rules, 2011
(1)All employees of the Bangalore Metro Railway and, in particular, Train Operators and Station Controllers shall keep a look out for unsafe conditions on or in the vicinity of the railway track which are as follows:---(a)damaged or dislodged fixed equipment within the railway right of way;(b)broken or buckled rails;(c)displaced or damaged third rail power conductors;(d)construction activities adjacent to the track including use of cranes which can swing within Sm of the track;(e)road accidents which might cause or have caused damage to bridges and viaducts;(f)road accidents which might cause or have caused vehicles or their loads to encroach on the railway right of way; and(g)any other obstruction on the track.
