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Union of India - Section

Section 53 in The Bangalore Metro Railway (General) Rules, 2011

53. Other unsafe conditions.

(1)All employees of the Bangalore Metro Railway and, in particular, Train Operators and Station Controllers shall keep a look out for unsafe conditions on or in the vicinity of the railway track which are as follows:---
(a)damaged or dislodged fixed equipment within the railway right of way;
(b)broken or buckled rails;
(c)displaced or damaged third rail power conductors;
(d)construction activities adjacent to the track including use of cranes which can swing within Sm of the track;
(e)road accidents which might cause or have caused damage to bridges and viaducts;
(f)road accidents which might cause or have caused vehicles or their loads to encroach on the railway right of way; and
(g)any other obstruction on the track.
(2)If the Train Operator observes any unsafe condition, he shall report to the Traffic Controller immediately so that action can be taken to minimize the effect and remove the cause.
(3)In the event of an earthquake, the Traffic Controller shall instruct all trains to stop immediately and after such earthquake has subsided, the Traffic Controller may instruct each stranded Train Operator to proceed in Restricted Manual mode at walking speed after examining that the track is safe for train movement and free from obstruction up to the next station:Provided, that in such event, the normal operation of trains may be resumed if all the track and structures are examined and found to be in safe condition.