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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)A Member shall be entitled to the salary and allowances which is equal to the salary and allowances payable to a Chief Engineer or the pay last drawn by him when he was in Government service, whichever be higher.