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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Bombay Presidency - Subsection

Section 21(2) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(2)The Experts, Laboratory Assistants and Menials shall be paid for one day for preparation in addition to the days of the practical examination and the laboratory assistants and menials for one day for cleaning in addition to the days of preparation and examination.