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Bombay Presidency - Section

Section 21 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

21.

(1)Remuneration in case of Expert (Supervisor), Laboratory Assistants and Menials appointed at practical examination shall be as follows :-
(i)Experts Rs. 20 per day each;
(ii)Laboratory Assistants Rs. 7 for 3 hours work and Rs. 10 for whole days work each;
(iii)Menials Rs. 5 per day each.
(2)The Experts, Laboratory Assistants and Menials shall be paid for one day for preparation in addition to the days of the practical examination and the laboratory assistants and menials for one day for cleaning in addition to the days of preparation and examination.
(3)The Paper-setters/Moderator for any subject of the written examination when he is asked to examine the proofs of the question papers, shall be paid a lump-sum of Rs. 20 for the purpose.