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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1)(i) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(i)number of posts to be filled in the various service indicating separately the number of posts reserved for candidates of the Schedule Castes and the Schedule Tribes.