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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2)(vii) in The Burdwan University Act, 1981.

(vii)four Principals, of whom three shall be from Undergraduate Colleges of Arts, Science, Commerce, and Law and one shall be from a teachers' training college;