Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(3)The duties of the Board of Examinations shall be-
(a)to organise and supervise the conduct of University Examinations;
(b)to appoint internal and external examiners where necessary;
(c)to review and moderate results, where necessary, in accordance with the rules as may be prescribed from time to time;
(d)to provisionally declare the results of the University examinations and to recommend to the Academic Council and the Executive Council the award of the degrees of the University for their approval.