Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(3)(c) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (c)to review and moderate results, where necessary, in accordance with the rules as may be prescribed from time to time;