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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)to the post of Junior Engineer and other post enumerated in Schedule II must have attained the age of 18 years and must not have attained the age of 37 years the post of junior engineer and 35 years for other post.]