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State of Rajasthan - Section

Section 14 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

14. Age.

- A candidate for direct recruitment -
(1)[ to the post of assistant engineer enumerated in Schedule-I must have attained the age of 21 years and must not have attained the age of 37 years. [Substituted by Rajasthan Notification No. G.S.R. 10, dated 13.5.2013 (w.e.f. 4.5.1998).]
(2)to the post of Junior Engineer and other post enumerated in Schedule II must have attained the age of 18 years and must not have attained the age of 37 years the post of junior engineer and 35 years for other post.]